Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Chattisgarh - Subsection Section 13(c) in The Chhattisgarh Transit (Forest Produce) Rules, 2001 (c)If the pass is issued after receipt by such officer or person or Gram Panchayat, of an order cancelling the authority to issue such passes.
