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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Pre-Natal Diagnostic Techniques (Regulation And Prevention of misuse) Act, 1994

(2)A person associated with it by the Board under sub- section (1) for any purpose shall have a right to take part in the discussions relevant to that purpose, but shall not have a right to vote at a meeting of the Board and shall not be a member for any other purpose.