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State of Odisha - Section

Section 25 in The Revised Orissa Old Age Pension Rules, 1989

25.

The Sub-Collector shall also maintain a register in Form OAP-VI for the allotments received from Government and distribute allotments, Block-wise within 5 days from the date of receipt of allotment. He shall review monthly progress of expenditure regarding payment of pension to the pensioner in his Sub-divisions.