Section 21 in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996
21. Daily and Travelling Allowances.—
(1)Non-official members of the Central Executive Committee, resident in Delhi, shall be paid an allowance of rupees seventy-five per day for each day of the actual meetings of the Central Co-ordination Committee.(2)Non-official members of the Central Executive Committee, not resident in Delhi shall be paid daily and travelling allowances for each day of the actual meetings at the higher rates admissible to a Grade I Officer of the Central Government.(3)Official members of the Central Executive Committee shall be paid daily and travelling allowances, at the rates admissible under the relevant rules of the respective Government under whom he is serving on production of a certificate by him that he has not drawn any such allowance for the same journey and halts from any other Government source.
