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Union of India - Section

Section 14 in The Orphanages And Other Charitable Homes (Supervision And Control) Act, 1960

14. Application for certificate.-

Every person desiring to maintain or conduct a home shall make an application for a certificate of recognition to the Board in such form and containing such particulars as may be prescribed:Provided that a person maintaining or conducting a home at the commencement of this Act shall be allowed a period of three months from such commencement to make an application for such certificate.