Delhi High Court - Orders
Kuldip Thapar vs Anil Thapar & Anr on 17 May, 2023
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 3208/2012
KULDIP THAPAR ..... Plaintiff
Through: Mr. Preet Pal Singh & Mr.
Saurabh Sharma, Advs. with
plaintiff in person
versus
ANIL THAPAR & ANR ..... Defendants
Through: Mr. Rajeev Saxena, Adv. with
D-1 in person
CORAM:
JOINT REGISTRAR (JUDICIAL) MS. PRIYA
MAHENDRA, (DHJS)
ORDER
% 17.05.2023
CS(OS) 3208/2012
List the matter alongwith CS(OS) 1678/2012 before the Hon'ble Court on date fixed i.e. 24.05.2023, for further directions.
PRIYA MAHENDRA (DHJS) JOINT REGISTRAR (JUDICIAL) MAY 17, 2023/ab Click here to check corrigendum, if any This is a digitally signed order.
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