Patna High Court - Orders
Smt. Dhira Mishra Alias Dhira Devi And ... vs Md. Laique Ahmad And Ors on 22 January, 2020
Author: Sanjay Karol
Bench: Chief Justice
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL MISCELLANEOUS JURISDICTION No.26 of 2019
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Smt. Dhira Mishra Alias Dhira Devi and Ors
... ... Petitioner/s
Versus
Md. Laique Ahmad and Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Dhanendra Chaubey, Advocate
For the Respondent/s : Mr.Ambuj Nayan Chaubey, Advocate
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CORAM: HONOURABLE THE CHIEF JUSTICE
ORAL ORDER
2 22-01-2020Let Paper Book be supplied to the learned counsel for the respondent.
List this case on 26.02.2020. In the meantime, status quo as on date, be maintained.
(Sanjay Karol, CJ) P.K.P./-Sushma U