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[Cites 0, Cited by 0] [Section 6(14)] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(14)(b) in The Goa, Daman and Diu Agricultural Tenancy (Discharge of Joint Responsibility of Tenants) Rules, 1975

(b)issue a search warrant for recovery of any records, stores or other property and exercise all such powers as may be lawfully exercised by an Executive Magistrate under the provisions of Chapter VII of the Cr. P. C.: