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Himachal Pradesh High Court

Dr. Minakshi Subria vs . State Of H.P. & Another on 30 March, 2022

Bench: Sabina, Satyen Vaidya

Dr. Minakshi Subria vs. State of H.P. & Another .

CWPOA No. 3109 of 2020. 30.03.2022 Present: Mr. Dilip Sharma, Senior Advocate with Mr. Manish Sharma, Advocate, for the petitioner.

Mr. Ajay Vaidya, Senior Additional Advocate General, for respondent No.1.

Mr. Sunil Mohan Goel, Advocate for respondent No.2.

Admit.

(Sabina) Judge (Satyen Vaidya) Judge March 30, 2022 (ps/vh) ::: Downloaded on - 31/03/2022 20:11:55 :::CIS