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[Cites 0, Cited by 0] [Section 86(4)] [Section 86] [Entire Act]

Union of India - Subsection

Section 86(4)(a) in The Coal Mines Regulations, 2017

(a)All cage chains in general use and all other parts of suspension gear between the rope and the cage or other means of conveyance, including the detaching-hook, shall be taken apart, cleaned and carefully examined as to wear and tear (where necessary by gauging) and for rust and cracks, once at least in every six months, or if necessary, at shorter intervals; and various parts shall be annealed or given other proper heat treatment, in a proper furnace where the temperature can be controlled, before being refitted: