Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of West Bengal - Subsection Section 51(1) in West Bengal Municipal Act, 1993 (1)The Board of Councilors shall meet not less than once in every month for the transaction of business :Provided that if there is no business to be transacted at any monthly meeting, the Chairman shall give notice of the fact to Councilors.
