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Supreme Court - Daily Orders

M/S Sravanthi Energy Pvt. Ltd vs Gail (India) Limited on 16 April, 2025

     ITEM NO.21                   COURT NO.7                  SECTION XVII

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

                          Civil Appeal   No(s).    7467-7468/2021

     M/S SRAVANTHI ENERGY PVT. LTD.                            Appellant(s)

                                          VERSUS

     GAIL (INDIA) LIMITED & ANR.                               Respondent(s)

     IA No. 20782/2022 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 160493/2021 - EX-PARTE STAY
     IA No. 32985/2025 - INTERVENTION/IMPLEADMENT
     IA No. 162072/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 160494/2021 - PERMISSION TO FILE LENGTHY LIST OF DATES
     IA No. 32990/2025 - VACATING STAY

     WITH
     SLP(C) No. 1151/2022 (XVII)
      FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 156783/2021
     FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     156785/2021
     FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     157120/2021
     FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     157123/2021
     FOR impleading party ON IA 104308/2022
     FOR INTERVENTION/IMPLEADMENT ON IA 104308/2022
     FOR APPLICATION FOR VACATION OF INTERIM ORDER ON IA 62781/2024
     IA No. 62781/2024 - APPLICATION FOR VACATION OF INTERIM ORDER
     IA No. 156785/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 104308/2022 - INTERVENTION/IMPLEADMENT IA No. 157123/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 157120/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 156783/2021 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) SLP(C) No. 3242/2022 (XVII) IA No. 26781/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 1340/2022 (XVII) IA No. 23604/2022 - APPLICATION FOR PERMISSION Signature Not Verified IA No. 22982/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED Digitally signed by NEETU SACHDEVA Date: 2025.04.17 JUDGMENT 16:47:29 IST Reason:

Contd..
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Date : 16-04-2025 These matters were called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA For Appellant(s) : Mr. Nidhesh Gupta, Sr. Adv.
Mr. Devesh Tripathi, Adv. Ms. Pragya Agrawal, Adv. Mr. Mohd Faraz Anees, AOR Ms. Nabeena N Alikadli, Adv. Mr. Piyush Joshi, Adv. Mr. Mukeshwar Nath Dubey, Adv. Ms. Sumiti Yadav, Adv. Mr. Karitk Vashisht, Adv. Mr. Ajay Kumar, Adv.
Mr. Divesh, Adv.
Mr. Shivendu Sharma, Adv. Mr. Anand, Adv.
Mr. Parag Tripathi, Sr. Adv. Mr. Piyush Joshi, Adv. Ms. Sumiti Yadava, Adv. Ms. Meghna Sengupta, Adv. Ms. Vatsla Bhatia, Adv. Ms. Vatlsa Bhatia, Adv. Ms. Ayushi Chaurasia, Adv. Ms. Sonakshi Malhan, AOR For Respondent(s) : Mr. Tushar Mehta, Solicitor General Mr. K.M Nataraj, A.S.G. Mr. Yoginder Handoo, AOR Mr. Ashwin Kataria, adv. Ms. Nikita Kapoor, Adv. Ms. Medha Gaur, Adv.
Mr. Gaurav Vishwakarma, Adv.
Mr.Rajat Navet, Adv.
Ms. Preeti Gupta, AOR Ms. Aishwarya Bhati, A.S.G. Ms. Sakie Jakharia, AOR Mr. Kartikey Joshi, Adv. Mr. Suyash Gaur, Adv.
Ms. Sanskriti Bharadwaj, Adv. Ms. Harshita Tomar, Adv. Ms. Ishita Ahuja, Adv.
Mr. R. Venkataramani, Attorney General for India Mr. Tushar Mehta, Solicitor General Mr. K.M Nataraj, A.S.G. Mr. Kanu Agrawal, Adv. Mr. Siddhanth Kohli, Adv.
contd..
- 3 -
Mr. Mayank Pandey, Adv. Mr. Ketan Paul, Adv.
Mrs. Rajeshwari Shankar, Adv. Chitvan Singhal, Adv. Dr. N. Visakamurthy, AOR Mr. Amrish Kumar, AOR M/S. D.S.K. Legal, AOR Mr. Parag Tripathi, Sr. Adv. Mr. Piyush Joshi, Adv. Ms. Sumiti Yadava, Adv. Ms. Meghna Sengupta, Adv. Ms. Vatsla Bhatia, Adv. Ms. Ayushi Chaurasia, Adv. Ms. Sonakshi Malhan, AOR UPON hearing the counsel the Court made the following O R D E R The interim order is extended until further orders.
List on 14.05.2025.
(NEETU SACHDEVA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)