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[Cites 0, Cited by 0] [Section 38] [Entire Act]

NCT Delhi - Subsection

Section 38(3) in The Delhi Municipal Corporation Act, 1957

(3)A resignation under sub-section (1) or sub-section (2) shall take effect from the date on which it is delivered.Committees of the Corporation [Substituted by Delhi Act 12 of 2011, section 2(a), "for the Corporation" (w.e.f. 13-1-2012)]