Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Andhra Pradesh - Subsection Section 7(2) in Andhra Pradesh Cinemas (Regulation) Act, 1955 (2)The Government or the officer or the authority, as the case may be, stay the execution of any such decision, pending the exercise of the power under sub-section (1) in respect thereof.
