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Chattisgarh High Court

Mahendra Kumar Bhide And Ors vs Pandit Ravishankar Shukla University ... on 4 May, 2018

                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                     Order Sheet

                              WPS No. 2364 of 2012

     Mahendra Kumar Bhide & Anr. Versus Pandit Ravishankar Shukla University &
                                      Ors.

                             WPS No. 1815 of 2015




04.05.2018

List these cases in the week commencing 18/06/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit