Delhi High Court - Orders
Coal India Sc St Employee Association vs Union Of India And Ors on 30 April, 2024
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6031/2024 & CM APPL. 25093/2024
COAL INDIA SC ST EMPLOYEE ASSOCIATION ..... Petitioner
Through: Ms. Anjali Chauhan and Mr. Abhinav
Ramkrishna, Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Ms. Nidhi Raman, CGSC with Mr.
Zubin Singh, Advocate for UOI.
Mr. P.N. Ravindran, Senior Advocate
alongwith Ms. Richa Kapoor and Mr.
Kunal Anand, for R-2 & 3 (through
VC).
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 30.04.2024 (The proceeding has been conducted through Hybrid Mode)
1. At joint request, renotify on 16.05.2024.
TUSHAR RAO GEDELA, J APRIL 30, 2024 kct This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/05/2024 at 22:08:36