Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] NCT Delhi - Subsection Section 18(4) in Indraprastha Institute of Information Technology Delhi Act, 2007 (4)The Board of Governors shall meet at least four times in a year and the presence of at least five members will forms the quorum for a meeting of the Board.
