Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 29 in The Punjab Forward Contracts Tax Rules, 1951 29. When any registered dealer dies, his legal representative shall inform the appropriate Assessing Authority within one month from the death of the dealer.Appeal and Revision
