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State of Himachal Pradesh - Section

Section 50 in The Himachal Pradesh Town and Country Planning Act, 1977

50. Conditions of service of Chief Executive Officer and other officers and servants.

(1)The Chief Executive Officer under section 48 and other officers and servants appointed under section 49 shall work under the super superintendence and control of the Chairman.
(2)The State Government may make rules in respect of recruitment, qualifications, appointment, scale of pay, leave, leave allowance, loans, pension and other service conditions of the Chief Executive Officer and other officers and servants.