Patna High Court - Orders
The Bihar State Electricity Board & Ors. vs Tribhuwan Singh & Anr. on 6 January, 2014
Author: Navin Sinha
Bench: Navin Sinha, Vikash Jain
Patna High Court MA No.708 of 2009 (5) dt.06-01-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.708 of 2009
In
Miscellaneous Jurisdiction Case No. 2239 of 2009
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The Bihar State Electricity Board & Ors.
.... .... Appellant/s
Versus
Tribhuwan Singh & Anr.
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Vijay Kr. Verma
Mr. Akhileshwar Singh
Mr. Md. Iftekhar Mahmood
Mr. Dr. Mirtunjaya Gautam
For the Respondent/s : Mr.
Mr. Arun Kr.
Mr. Vivek Kr.
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CORAM: HONOURABLE MR. JUSTICE NAVIN SINHA
and
HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE NAVIN SINHA)
5 06-01-2014At the request of Shri Vinay Kirti Singh appearing for the Opposite Party, list on the 13th of January, 2014.
(Navin Sinha, J) (Vikash Jain, J) K.C.jha/-