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Patna High Court - Orders

The Bihar State Electricity Board & Ors. vs Tribhuwan Singh & Anr. on 6 January, 2014

Author: Navin Sinha

Bench: Navin Sinha, Vikash Jain

            Patna High Court MA No.708 of 2009 (5) dt.06-01-2014




                            IN THE HIGH COURT OF JUDICATURE AT PATNA
                                          Miscellaneous Appeal No.708 of 2009
                                                             In
                                   Miscellaneous Jurisdiction Case No. 2239 of 2009
                        ======================================================
                        The Bihar State Electricity Board & Ors.
                                                                              .... .... Appellant/s
                                                          Versus
                        Tribhuwan Singh & Anr.
                                                                             .... .... Respondent/s
                        ======================================================
                        Appearance :
                        For the Appellant/s      : Mr. Vijay Kr. Verma
                                                     Mr. Akhileshwar Singh
                                                     Mr. Md. Iftekhar Mahmood
                                                     Mr. Dr. Mirtunjaya Gautam

                        For the Respondent/s         :   Mr.
                                                         Mr. Arun Kr.
                                                         Mr. Vivek Kr.

                        ======================================================
                        CORAM: HONOURABLE MR. JUSTICE NAVIN SINHA
                                and
                                HONOURABLE MR. JUSTICE VIKASH JAIN
                        ORAL ORDER
                        (Per: HONOURABLE MR. JUSTICE NAVIN SINHA)

5     06-01-2014

At the request of Shri Vinay Kirti Singh appearing for the Opposite Party, list on the 13th of January, 2014.

(Navin Sinha, J) (Vikash Jain, J) K.C.jha/-