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Center For Public Interest Litigation vs Union Of India Department Of ... on 20 September, 2018

Bench: A.K. Sikri, Ashok Bhushan

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     ITEM NO.1                           COURT NO.5                 SECTION XIV

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

     IA 130461/2018, in Civil Appeal              No(s).   10660/2010

     CENTER FOR PUBLIC INTEREST LITIGATION & ORS.                     Appellant(s)

                                                 VERSUS

     UNION OF INDIA DEPARTMENT OF
     TELECOMMUNICATIONS & ORS.                                      Respondent(s)

     (IA no.107088/2018 in CA No.10660 of 2010 is to be listed on
     28.8.2018        )

     WITH
     CONMT.PET.(C) No. 224/2011 In C.A. No. 10660/2010 (XIV)


     Date : 20-09-2018 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE A.K. SIKRI
                         HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Parties:                  Mr. Tushar Mehta, ASG
                                   Mr. Vikramjeet Banerjee, ASG
                                   Ms. Pinky Anand, ASG
                                   Ms. Sonia Mathur, Sr. Adv.
                                   Mr. R. Balasubramanian, Adv.
                                   Ms. Swati Ghildiyal, Adv.
                                   Mr. Arvind Kumar Sharma, AOR
                                   Ms. Noor Rampal, Adv.
                                   Mr. Sushil Kumar Dubey, Adv.
                                   Mr. Balasubramanian, Adv.
                                   Mr. Ayush Anand, Adv.
                                   Mr. B.K. Prasad, Adv.
                                   Mr. Sachin Sharma, Adv.
                                   Mr. Rajesh Ranjan, Adv.
                                   Mr. P.K. Mullick, Adv.
                                   Mr. Gurmeet Singh Makker, AOR
                                    Mr. B. Krishna Prasad, AOR
                                   Mr. Rajat Nair, Adv.
                                   Mr. B.V. Balaram Das, AOR
Signature Not Verified
                                   Mrs. Anil Katiyar, AOR
Digitally signed by
ASHWANI KUMAR
Date: 2018.09.22
10:29:16 IST
Reason:                            Mr.   Vikas Singh, Sr. Adv.
                                   Mr.   Gautam Awasthi, Adv.
                                   Ms.   Deepika, Adv.
                                   Mr.   Ayush Choudhary, Adv.
               2

Mr. Devanshu Yadav, Adv.
Mr. Vijay Kumar, Adv.
Mr. Rahul Tripathi, Adv.


Mr. Abhinav Mukerji, AOR

Mr. Mukesh Kumar Maroria, AOR

Mr. S. K. Verma, AOR

Mr. Santosh Kumar Tripathi, AOR

Mr. Prashant Bhushan, AOR

Mr. Gopal Sankarnarayan, Adv.
Mr. Apoorva Agrawal, Adv.
Mr. Vishwajit Singh, AOR

 Mr. Smarhar Singh, AOR

 Mr. Sonal Jain, AOR

 M/S.   Vidhi International, AOR

 Mr. Prashant Bhushan, AOR

 Mr. Dharmendra Kumar Sinha, AOR

 Mr. Anuvrat Sharma, AOR

 Mr. Gaurav Kejriwal, AOR

Mr.   Manoj K. Mishra, AOR
Mr.   Jyoti Mishra, Adv.
Mr.   Umesh Dubey, Adv.
Mr.   Pradeep Kumar Dubey, Adv.

 Mr. Kaushal Yadav, AOR

 Mr. Abhinav Mukerji, AOR

Mr. Karan Bharihoke, Adv.
Ms. Navkuan, Adv.

 Mr. E. C. Agrawala, AOR

 Mr. Abhijat P. Medh, AOR

 Mrs. Niranjana Singh, AOR

  Appellant-in-person
                                  3


                    Mr. Anupam Lal Das, AOR

                     Applicant-in-person, AOR

                    Ms. S. Ramamani, AOR

                    Mr. Sandeep Kapur, Adv.
                    Mr. Vir Inderpal Singh Sandhu, Adv.
                    Mr. Abhimanshu Dhyani, Adv.
                    Mr. Debmalya Banerjee, Adv.
                    Mr. Aviral Kapoor, Adv.
                    Ms. Manik Karanjawala, Adv.
                    M/S. Karanjawala & Co., AOR

                    Mr. Siddharth Singla, AOR

                    Mr. Devvrat, AOR

                    Mr. Kaushik Poddar, AOR

                    Mr. Arvind Kumar Sharma, AOR

                    M/S.   Cyril Amarchand Mangaldas Aor, AOR

                    Ms. Liz Mathew, AOR

                    Mr. A. Radhakrishnan, AOR


                    Ms. Amita Singh Kalkal, AOR

                    Mr. Shadan Farasat, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

Three months time is extended.

Interlocutory Application No. 130461/2018 is allowed. List after three months along with contempt petition.

(ASHWANI THAKUR)                                   (ANITA AHUJA)
COURT MASTER (SH)                                   COURT MASTER