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[Cites 0, Cited by 0] [Section 211(2)] [Section 211] [Entire Act]

State of Bihar - Subsection

Section 211(2)(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(a)an inspector or any officer of the Central Government or the State Government or an undertaking or public body, concerned with the enforcement or compliance of safety provisions of the Act and these rules in the concerned establishment;