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[Section 5]
[Entire Act]
State of Maharashtra - Subsection
Section 5(1) in The Konkan Irrigation Development Corporation Act, 1997
| (a) | Managing Director of the Corporation | Chairman. |
| (b) | Executive Director of the Corporation | Member. |
| (c) | Chief Engineer, Irrigation Department, Konkan Region, Mumbai | Member. |
| (d) | Chief Accounts and Finance Officer of the Corporation | Member. |
| (e) | Executive Engineer of the Corporation | Member Secretary. |