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State of Punjab - Section

Section 27 in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994

27. Protection of action taken in good faith.

- No suit, prosecution or other legal proceeding shall lie against the State Government, the Authority, State Vigilance Committee or any person acting under their authority for anything which is in good faith done or intended to be done under this Act or the rules made thereunder.