Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act] State of West Bengal - Subsection Section 26(1)(xxiv) in The Calcutta University Act, 1979. (xxiv)[ to make rules and regulations relating to courses of undergraduate studies, subject to the approval of the Syndicate;] [Clause (xxiv) inserted by W.B. Act 44 of 1980.]