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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(3) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

(3)Every affidavit shall clearly and separately indicate statements, which are true to the -
(a)know ledge of the deponent;
(b)information received by the deponent; and
(c)belief of the deponent.