Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Jammu-Kashmir - Subsection Section 16(9) in Jammu and Kashmir Private Security Agencies (Regulation) Rules, 2016 (9)The Agency shall deploy the guards only for the purpose of private security as defined under clause (g) of section 2 of the Act.
