Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court - Orders

Promark Techsolutions Private Ltd. vs The State Of Bihar on 30 August, 2024

Author: A. Abhishek Reddy

Bench: A. Abhishek Reddy

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Civil Writ Jurisdiction Case No.2677 of 2024
                  ======================================================
                  Promark Techsolutions Private Ltd.

                                                                           ... ... Petitioner/s
                                                   Versus
                  The State of Bihar

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :     Mr.Shashank Shekhar, Adv.
                  For the Respondent/s   :     Mr. Abhishek Kumar Pandey, Adv.
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
                                        ORAL ORDER

2    30-08-2024

Two weeks' time is allowed to the learned counsel appearing on behalf of the petitioner to remove the defect(s), as pointed out by the Stamp Reporter.

Post this matter after removal of the defect(s).

(A. Abhishek Reddy , J) Bhardwaj/-

U