Patna High Court - Orders
Promark Techsolutions Private Ltd. vs The State Of Bihar on 30 August, 2024
Author: A. Abhishek Reddy
Bench: A. Abhishek Reddy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2677 of 2024
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Promark Techsolutions Private Ltd.
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Shashank Shekhar, Adv.
For the Respondent/s : Mr. Abhishek Kumar Pandey, Adv.
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CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
ORAL ORDER
2 30-08-2024Two weeks' time is allowed to the learned counsel appearing on behalf of the petitioner to remove the defect(s), as pointed out by the Stamp Reporter.
Post this matter after removal of the defect(s).
(A. Abhishek Reddy , J) Bhardwaj/-
U