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Madhya Pradesh High Court

Raju @ Rajkumar Patel vs The State Of Madhya Pradesh on 17 July, 2023

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 30768 of 2023 (RAJU @ RAJKUMAR PATEL Vs THE STATE OF MADHYA PRADESH) Dated : 17-07-2023 None for the applicant.

Adjourned.

(SANJAY DWIVEDI) JUDGE RAGHVENDRA Signature Not Verified Signed by: RAGHVENDRA SHARAN SHUKLA Signing time: 7/18/2023 5:05:04 PM