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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 15(3) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(3)Every subscriber shall send to the Secretary the acceptance of the statement of his account duly signed by him after satisfying himself as to the correctness of the entries made therein, not later than two months from the date of receipt thereof.