Delhi High Court - Orders
Netaji Subhash Institute Of Technology vs M/S Surya Engineers & Another on 20 November, 2020
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~EB-6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 48/2020
NETAJI SUBHASH INSTITUTE
OF TECHNOLOGY ..... Petitioner
Through None
versus
M/S SURYA ENGINEERS & ANOTHER ..... Respondents
Through Mr. Rajesh Chhetri, Adv.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 20.11.2020 (Video-Conferencing) O.M.P. (COMM) 48/2020
1. Mr. Rajesh Chhetri, learned counsel appears on behalf of the respondents. There is no appearance on behalf of the petitioner.
2. Issue court notice without process fee to the learned counsel holding Vakalatnama on behalf of the petitioner, returnable on 27th January, 2021.
C.HARI SHANKAR, J.
NOVEMBER 20, 2020 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:24.11.2020 17:13:03