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[Cites 0, Cited by 0] [Section 422(1)] [Section 422] [Entire Act]

State of West Bengal - Subsection

Section 422(1)(b) in West Bengal Municipal Act, 1993

(b)with an additional fine in the case of a continuing contravention, which may extend to one hundred rupees for every day during which such contravention continues after conviction for the first such contravention; and