Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(2)(i) in The Maharashtra Advocates Welfare Fund Act, 1981 (i)do such other acts as are, or may be, required to be done by it under this Act and the regulations made there under.