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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Andhra Pradesh - Subsection

Section 50(3) in Dr. Abdul Haq Urdu University Act, 2016

(3)Methods of nomination to the Authorities of the University, and save as otherwise provided, the procedure at meetings of such Authorities including the quorum for the transaction of business by them.