Supreme Court - Daily Orders
Jagrit Adivasi Dalit Sanghatan vs The State Of Madhya Pradesh on 18 May, 2018
Bench: Arun Mishra, Uday Umesh Lalit
ITEM NO.62 COURT NO.9 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15727/2017
(Arising out of impugned final judgment and order dated 03-03-2017
in RP No. 81/2017 passed by the High Court Of M.P. At Indore)
JAGRIT ADIVASI DALIT SANGHATAN Petitioner(s)
VERSUS
THE STATE OF MADHYA PRADESH AND ORS WATER
RESOURCE DEPARTMENT PRINCIPAL SECRETARY & ORS. Respondent(s)
Date : 18-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Sanjay Parikh, Adv.
Ms. Sanjana Srikumar, Adv.
Ms. Ramya Raj, Adv.
Ms. Anitha Shenoy, AOR
Mr. R.Parikha, Adv.
Mr. Satwik Parikh, Adv.
Ms. Srishti Agnihotri, Adv.
For Respondent(s) Mr. Saurabh Mishra, Adv.
Mr. Arjun Garg, AOR
Mr. Ankit Kumar Lal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List in the third week of July, 2018.
(NEELAM GULATI) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by NEELAM GULATI Date: 2018.05.19 12:27:53 IST Reason: