Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 8 in Madhya Pradesh Road Safety Fund Rules, 2017 8. Interpretation. - If there be any question about the interpretation of these rules, clarification released by the Home Department, Government of Madhya Pradesh, shall be final.
