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Punjab-Haryana High Court

Prem Kumar Aggarwal Through His Gpa Ajay ... vs Chief Administrator on 2 September, 2013

Author: Satish Kumar Mittal

Bench: Satish Kumar Mittal

                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                      CHANDIGARH

                                                                     CWP No. 19190 of 2013
                                                           DATE OF DECISION : 02.09.2013

           Prem Kumar Aggarwal through his GPA Ajay Kumar
                                                                             .... PETITIONER
                                                     Versus
           Chief Administrator, HUDA, Panchkula and another

                                                                         ..... RESPONDENTS



           CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
                               HON'BLE MR. JUSTICE MAHAVIR S. CHAUHAN


           Present:            Mr. Gaurav Bakshi, Advocate,
                               for the petitioner.

                                     ***

SATISH KUMAR MITTAL, J. ( Oral ) Learned counsel states that the petitioner may be permitted to withdraw this petition with liberty to file fresh one with better particulars.

Dismissed as withdrawn with the aforesaid liberty.




                                                              ( SATISH KUMAR MITTAL )
                                                                       JUDGE



           September 02, 2013                                 ( MAHAVIR S. CHAUHAN )
           ndj                                                       JUDGE




Dass Narotam
2013.09.02 16:31
I attest to the accuracy and
integrity of this document