Punjab-Haryana High Court
Prem Kumar Aggarwal Through His Gpa Ajay ... vs Chief Administrator on 2 September, 2013
Author: Satish Kumar Mittal
Bench: Satish Kumar Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No. 19190 of 2013
DATE OF DECISION : 02.09.2013
Prem Kumar Aggarwal through his GPA Ajay Kumar
.... PETITIONER
Versus
Chief Administrator, HUDA, Panchkula and another
..... RESPONDENTS
CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
HON'BLE MR. JUSTICE MAHAVIR S. CHAUHAN
Present: Mr. Gaurav Bakshi, Advocate,
for the petitioner.
***
SATISH KUMAR MITTAL, J. ( Oral ) Learned counsel states that the petitioner may be permitted to withdraw this petition with liberty to file fresh one with better particulars.
Dismissed as withdrawn with the aforesaid liberty.
( SATISH KUMAR MITTAL )
JUDGE
September 02, 2013 ( MAHAVIR S. CHAUHAN )
ndj JUDGE
Dass Narotam
2013.09.02 16:31
I attest to the accuracy and
integrity of this document