Uttarakhand High Court
J.P.Badoni vs State Of Uttarakhand & Others on 24 June, 2015
Author: K.M. Joseph
Bench: K.M. Joseph, V.K. Bist
WPPIL No. 126 of 2013 Hon'ble K.M. Joseph, C.J.
Hon'ble V.K. Bist, J.
Mr. M.C. Pant, Advocate for the petitioner.
Mr. Pradeep Joshi, Standing Counsel for the State of Uttarakhand.
Mr. Manoj Tewari, Senior Advocate assisted by Mr. Alok Mehra, Advocate for the respondent no.6.
List this matter after three weeks. Learned Standing Counsel to ascertain as what is the latest position and submit on the next date of listing.
(V.K. Bist, J.) (K.M. Joseph, C.J.) 24.06.2015 Arpan