[Cites 0, Cited by 0]
[Entire Act]
Union of India - Section
Section 1 in The Central Boards Of Revenue Act, 1963
1. Short title and commencement.
| Enforced w.e.f. 1st January, 1964 ; vide Notification No. S. O. 3606, dated 30-12-1963 Gazette of India, Extraordinary, Pt. 11, See. 3 (ii), p. 897. |