Patna High Court - Orders
Balmukund Upadhyay vs The State Of Bihar & Ors on 24 November, 2009
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.2835 of 2006
SHEO KUMAR SHARMA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.3492 of 2005
PHULGEN SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.4176 of 2005
SUNIL KUMAR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.10077 of 2005
RAM NOUMI PRASAD
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.10776 of 2005
SURENDRA PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.14704 of 2005
SMT.PRABHAWATI DEVI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.761 of 2006
MITHILA SHARMA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.784 of 2006
BALMUKUND UPADHYAY
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.1929 of 2006
SACHIDANAND SHARMA & ORS
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.2501 of 2006
VINOD CHANDRA SHUKLA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.2732 of 2006
MOSTT.KAUSHLYA DEVI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.3387 of 2006
DHANANJAY NARAYAN SINHA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.7114 of 2006
-2-
RAVI SHANKAR SAH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8977 of 2006
ANIL KUMAR SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.10341 of 2006
BASANTI DEVI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.10371 of 2006
MUNI RAM
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.11111 of 2006
STYA DEO SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.11580 of 2006
BALESHWAR SHARMA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.12576 of 2006
ARJUN SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.12674 of 2006
MUNDRIKA SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.13034 of 2006
ASIDEO SHARMA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.13287 of 2006
ANANDIT PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.14370 of 2006
OM PRAKASH ALOK
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.430 of 2007
RAJ KUMAR PRASAD
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.2080 of 2007
SMT.KRISHNA DEVI
Versus
-3-
THE STATE OF BIHAR & ORS
with
CWJC No.2820 of 2007
LAKSHMI PANDIT
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.3753 of 2007
LAKSHMI NARAIN SHARMA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.4655 of 2007
SUSHIL JHA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.5395 of 2007
SAKHI CHAND MODI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.6284 of 2007
KALESHWAR SHARMA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8003 of 2007
RAM CHARITRA SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8752 of 2007
SRI SURYA KUMAR SINGH @ SURAJ
Versus
THE UNION OF INDIA & ORS
with
CWJC No.8799 of 2007
RAMPRATAP SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.11941 of 2007
MUNI LAL BHAGAT
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.12164 of 2007
DR.VIJAY KUMAR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.12611 of 2007
MANGAL PRASAD VERMA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.13506 of 2007
MARUT NANDAN PRASAD
Versus
THE STATE OF BIHAR & ORS
with
-4-
CWJC No.13941 of 2007
YADUNANDAN PRASAD
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.13961 of 2007
MOSTT.RUKHI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.14554 of 2007
SHIO SHANKAR PRASAD
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.16271 of 2007
JAGNATH SHARMA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.16940 of 2007
BALMIKI SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.17148 of 2007
MOSMAT BINDA DEVI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.306 of 2008
URMILA DEVI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.1754 of 2008
PRADYUMAN PRASAD SHAH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.2215 of 2008
LALITA DEVI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.3933 of 2008
GAURI SHANKAR JHA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.4067 of 2008
RAM PUJAN RAI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.5328 of 2008
SHANKAR MAHTO
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.5333 of 2008
CHHAVINATH SHARMA
-5-
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.6287 of 2008
DINESH PRASAD SHARMA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.6324 of 2008
JAG NARAYAN SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9235 of 2008
KUMAR RAMESHWAR LAL DAS
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.10058 of 2008
SAKET KUMAR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.11776 of 2008
BAIDYA NATH LAL DAS
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.12001 of 2008
NAND LAL BAITHA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.12590 of 2008
CHANDERDEO PRASAD
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.12730 of 2008
BABU PRASAD JHA & ORS
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.12773 of 2008
BRAHMADEO PRASAD
Versus
THE STATE OF BIHAR & ORS
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8. 24/11/2009All these writ applications were disposed of by order dated 29.8.2008 with certain directions. Thereafter, matters were ordered to be listed under the heading "To Be Mentioned"
for reporting compliance.-6-
In all these cases, petitioners have filed affidavit that, in spite of directions of this Court, same have not been complied with by the concerned District Provident Fund Officers.
However, this Court does not intend to proceed in the matter in a batch. Therefore, these matters are closed. Petitioners shall be at liberty to file separate contempt applications in case they find that the directions of this Court have not been complied with by the concerned District Provident Fund Officers in their respective cases.
Pradeep/ (J. N. Singh, J.)