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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The Merchant shipping (Prevention of Pollution of the Sea by Oil) Rules, 1974.

(2)Trays beneath oil pumps, heaters, burners etc. shall be kept clean. Any leakage in oil pumps, heaters, burners etc shall be dealt with before it pollutes ordinary bilges in the engine room or, as the case may be, boiler room.