Orissa High Court
Koraput Central Co-Operative vs Umakanta Rath And Another .... Opposite ... on 18 September, 2023
Bench: K.R. Mohapatra, R.K. Pattanaik
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.39063 of 2021
Koraput Central Co-operative .... Petitioner
Bank Ltd.
Mr. Alok Kumar Panda, Advocate
-Versus-
Umakanta Rath and Another .... Opposite Parties
Mr. A.R. Dash, AGA
CORAM:
MR. JUSTICE K.R. MOHAPATRA
MR. JUSTICE R.K. PATTANAIK
ORDER
18.09.2023 Order No.
05. 1. Mr. Alok Panda, learned counsel submits that Mr. Baidhara, Sahoo, learned counsel for the Petitioner is ill. Hence, he prays for an adjournment.
2. None appears for the Opposite Party No.1.
3. Mr. Dash, learned Additional Government Advocate is present on behalf of State of Odisha.
4. As prayed for the matter stands adjourned to be listed on 6th November, 2023.
5. Interim order dated 02.02.2022 passed in I.A No.18164 of 2021 shall continue till the next date.
(K.R. Mohapatra) Judge (R.K. Pattanaik) Judge Signature Not Verified Digitally Signed Signed by: ROJINA SAHOO Rojina Designation: Junior Stenographer Reason: Authentication Location: OHC, CTC Date: 21-Sep-2023 11:40:28