Section 62(6) in The Orissa Agricultural Produce Markets Rules, 1958
(6)The Market Committee may, by a resolution, cancel or suspend for a fixed period the licence granted to spy broker, weighman, measurer or surveyor if he contravenes any of the conditions of is agreement or licence or of the rules or bye-laws or if in the opinion of the Market Committee his continuance as a licence-holder is likely to be detrimental to the working of the market.
