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Madhya Pradesh High Court

Smt. Maya Devi vs The State Of Madhya Pradesh on 9 February, 2023

Author: Anjuli Palo

Bench: Anjuli Palo

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 56460 of 2022 (SMT. MAYA DEVI Vs THE STATE OF MADHYA PRADESH) Dated : 09-02-2023 Shri Praveen Pandey - Advocate for the applicant.

Ms. Smita Kehri - Panel Lawyer for the State.

Case diary is not available. It be called for. List after two weeks.

(SMT. ANJULI PALO) JUDGE rj Signature Not Verified SAN Digitally signed by RAJESH KUMAR JYOTISHI Date: 2023.02.10 16:54:19 IST