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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 10(2) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(2)The Registrar may alter the classification of a society from one class of society to another, or from one sub-class thereof to another and while doing so he shall issue to the society a copy of his order of such alteration in the case of an amendment of the bye-laws.