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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(n) in The Jammu and Kashmir Excise Act, 1958 (1901 A. D.)

(n)for the grant of rewards to [Excise and Taxation Officers] [Substituted by Act VIII of 1956 for 'Customs and Excise Officers'.] and other persons who have assisted in the detection or conviction of offences against this Act;