Section 266(2) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
(2)Classification, pay scales, allowance, recruitment procedure, and terms and conditions of service of officers and employees of the Board, to the extent not expressly provided in the Rules specified in sub-rule (1) shall be such as may be determined by the Board with the prior approval of the State Government.
