Madhya Pradesh High Court
Satish Dubey vs The State Of Madhya Pradesh on 16 March, 2021
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 MCRC-36929-2020 The High Court Of Madhya Pradesh MCRC-36929-2020 (SATISH DUBEY Vs THE STATE OF MADHYA PRADESH) 9 Jabalpur, Dated : 16-03-2021 List along with M.Cr.C.No.13087/2021 on 07.04.2021.
(ATUL SREEDHARAN) JUDGE AM Signature Not Verified SAN Digitally signed by ANINDYA SUNDAR MUKHOPADHYAY Date: 2021.03.17 11:31:11 IST