Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 145 in Rajasthan District Board Account Rules 145. For work done by daily labour the Muster Roll shall in the prescribed form No. 24. Each work done by daily labour shall be measured up and kept on record.Completion Report
