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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2)(i) in Rules to regulate the Employment, Suspension, Removal and Conduct of Officers and Servants of Improvement Trusts in Punjab

(i)either possesses the qualification prescribed by Government for the recruitment of officers of the Punjab Service of Engineers and in addition ten years professional standing from the date of the acquisition of those qualifications, or